Section 5 in Indian Council Of World Affairs Rules, 2006
5. Power of the President.
- Subject to the provisions of the Act, the President shall have the following powers and functions, namely:(a)to preside over meetings of the Council and the Governing Body;(b)to be the highest authority on matters pertaining to the administration of the Council;(c)to nominate the member to represent the Council in India and abroad;(d)to advise, and provide guidance to, the Council and Governing Body on policy matters impinging on the work of the Council; and(e)to delegate such of his powers and functions as he may think necessary to the Vice-President or, as the case may be, the Director-General.
