Madhya Pradesh High Court
Badriprasad vs State Of M.P. on 22 June, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 113 of 2011 (BADRIPRASAD Vs STATE OF M.P.) Dated : 22-06-2023 None for the petitioner.
As a matter of last indulgence, list this matter on 10th July, 2023.
(SUNITA YADAV) JUDGE Durgekar Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 22-06-2023 04:48:29 PM