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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(10) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(10)Any person, resisting the exercise of the powers, or having control over the property fails to give all facilities for their being exercised shall be deemed to have committed an offence under section 188 of the Indian Penal Code, 1860 (Central Act 45 of 1860).