Karnataka High Court
Narayana Swamy Alias Nadupanna vs The State Of Karnataka on 22 February, 2024
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NC: 2024:KHC:7450
WP No. 4874 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 22ND DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
WRIT PETITION NO. 4874 OF 2024 (CS-EL/M)
BETWEEN:
1. NARAYANA SWAMY ALIAS NADUPANNA
S/O NARAYANAPPA
AGED ABOUT 63 YEARS
SHARE NO.33
MEMBERS OF HULUGUMMANAHALLI MILK
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
2. SUBBANNA
S/O BHUMAPPA
AGED ABOUT 67 YEARS
Digitally SHARE NO.6
signed by MEMBERS OF HULUGUMMANAHALLI MILK
PRAMILA G V
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
Location:
HIGH COURT HULUGUMMANAHALLI VILLAGE
OF CHINTAMANI TALUK
KARNATAKA CHIKKABALLAPURA-563128
3. S MUNINARAYANAPPA
S/O SONAPPA
AGED ABOUT 62 YEARS
SHARE NO.66
MEMBERS OF HULUGUMMANAHALLI MILK
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
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WP No. 4874 of 2024
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
4. NARAYANA SWAMY
S/O MUNISHAMAPPA
AGED ABOUT 63 YEARS
SHARE NO.67
MEMBERS OF HULUGUMMANAHALLI MILK
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
5. DAVAPPA
S/O MUNIYAPPA BOVI
AGED ABOUT 65 YEARS
SHARE NO.95
MEMBERS OF HULUGUMMANAHALLI MILK
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
6. S KRISHNAPPA
S/O SONAPPA
AGED ABOUT 63 YEARS, SHARE NO.106
MEMBERS OF HULUGUMMANAHALLI MILK
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
7. VENKATESHAPPA
S/O PELAPPA, AGED ABOUT 64 YEARS
SHARE NO.121
MEMBERS OF HULUGUMMANAHALLI MILK
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
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WP No. 4874 of 2024
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
8. THAMANNA
S/O SONAPPA
AGED ABOUT 65 YEARS, SHARE NO.129
MEMBERS OF HULUGUMMANAHALLI MILK
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
9. SHIVAPPA
S/O BHUMAPPA
AGED ABOUT 62 YEARS
SHARE NO.132
MEMBERS OF HULUGUMMANAHALLI MILK
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
10. MUNINARAYANAPPA
S/O VENKATAPPA
AGED ABOUT 65 YEARS
SHARE NO.141, MEMBERS OF HULUGUMMANAHALLI
MILK PRODUCERS CO OPERATIVE SOCIETIES UNION
LTD, HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
11. H N RAMAKRISHNAPPA
S/O NARAYANAPPA
AGED ABOUT 57 YEARS
SHARE NO.142
MEMBERS OF HULUGUMMANAHALLI MILK
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WP No. 4874 of 2024
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
12. MUNIRAJU
S/O MUNIYAPPA
AGED ABOUT 52 YEARS
SHARE NO.143
MEMBERS OF HULUGUMMANAHALLI MILK
PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPURA-563128
13. VENKATESHAPPA
SON OF SONABAIYAPPA,
AGED ABOUT 50 YEARS,
SHARE NO. 145
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
14. CHANDRAPPA
SON OF SONAPPA,
AGED ABOUT 47 YEARS,
SHARE NO. 149
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128
.
15. KRISHNAPPA
SON OF MOTAPPA SOAK,
AGED ABOUT 48 YEARS, SHARE NO. 156
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
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WP No. 4874 of 2024
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
16. THAMANNA
WIFE OF SONAPPA,
AGED ABOUT 57 YEARS,
SHARE NO. 158
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
17. VENKATAMMA
WIFE OF H N KRISHNAPPA,
AGED ABOUT 65 YEARS,
SHARE NO. 160
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
18. NEELAMMA
WIFE OF DEVARAJ,
AGED ABOUT 49 YEARS,
SHARE NO. 162
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
19. N DEVARAJ
SON OF KRISHNAPPA,
AGED ABOUT 48 YEARS,
SHARE NO. 164
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WP No. 4874 of 2024
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
20. PADMA
WIFE OF A V SRINIVASAPPA
AGED ABOUT 53 YEARS,
SHARE NO. 193
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
21. MUNINARAYANAPPA
SON OF CHIKKA APPOJAPPA,
AGED ABOUT 66 YEARS,
SHARE NO. 200
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
22. RADHAMMA
WIFE OF S THAMANNA,
AGED ABOUT 52 YEARS,
SHARE NO. 234
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
23. DEVARAJ
SON OF PILIMUNISHAMI,
AGED ABOUT 50YEARS,
SHARE NO. 238
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WP No. 4874 of 2024
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
24. RADHAMMA
WIFE OF VENKATESHAPPA SUBBANNA,
AGED ABOUT 45 YEARS,
SHARE NO. 321
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
25. LAKSHMIDEVAMMA
WIFE OF N GOPALAPPA,
AGED ABOUT 50 YEARS,
SHARE NO. 309
MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
CHIKABALLAPUR-563128.
26. K. SHOBA
W/O NARAYANASWAMY
AGED ABOUT 40 YEARS
SHARE NO. 318
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERAWT IVE SOCIETIES UNIONLTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
27. AMBARESH
S/O NARAYANASWAMY
AGED ABOUT 38 YEARS
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WP No. 4874 of 2024
SHARE NO. 252
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERAWT IVE SOCIETIES UNIONLTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
28. BAGHYAMMA
W/O VENKATESHAPPA
AGED ABOUT 50 YEARS
SHARE NO. 228
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
29. GEETHA
WIFE OF REDDY
AGED ABOUT 49 YEARS
SHARE NO. 282
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
30. MUNITHAYAMMA
WIFE OF SHRINIVASAREDDY
AGED ABOUT 53 YEARS
SHARE NO. 211
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
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WP No. 4874 of 2024
31. MUNIYAPPA
SON OF BHUMAPPA
AGED ABOUT 51 YEARS
SHARE NO. 194
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
32. VENKATESHAPPA
SON OF MUNIVENKATAPPA
AGED ABOUT 48 YEARS
SHARE NO. 147
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
33. RADHA
WIFE OF VENKATESH
AGED ABOUT 46 YEARS
SHARE NO. 296
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
34. RATHNAMMA
WIFE OF VENKATARAVANAPPA
AGED ABOUT 56 YEARS
SHARE NO. 248
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
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NC: 2024:KHC:7450
WP No. 4874 of 2024
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
35. LAKSHMAMMA
WIFE OF S. KRISHNAPPA
AGED ABOUT 57 YEARS
SHARE NO.154
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
36. LAKSHMIDEVAMMA
WIFE OF CHANDRAPPA
AGED ABOUT 48 YEARS
SHARE NO.313
MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKBALLAPUR 563128
...PETITIONERS
(BY SRI. AKKI MANJUNATH GOWDA K.,ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
BY ITS SECRETARY
DEPARTMENT OF CO OPERATION
VIDHANA SOUDHA
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NC: 2024:KHC:7450
WP No. 4874 of 2024
BENGALURU-560001
2. THE STATE CO OPERATIVE ELECTION AUTHORITY
3RD FLOOR
SHANTINAGARA TTMC
A BLOCK
KH ROAD,
SHANTHINAGAR
BENGLAURU 560 027
REP BY ITS CHIEF EXECUTIVE OFFICER
3. THE DEPUTY REGISTRAR CO OPERATIVE SOCIETY
UNION LTD
CHIKKABALLAPURA DISTRICT
CHIKKABALLAPURA 563125
4. N KOTHURU MILK PRODUCERS
CO OPERATIVE SOCIETIES UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALLAPRUA DISTRICT 563125
BY ITS CHIEF EXECUTIVE OFFICER
5. THE RETURNING OFFICER
ASSISTANT COMMISSIOENR OF
HULUGUMMANAHALLIMILK PRODUCERS CO
OPERATIVE SOCIETIES
UNION LTD
HULUGUMMANAHALLI VILLAGE
CHINTAMANI TALUK
CHIKKABALALPRA DISTRICT 563125
...RESPONDENTS
(BY SRI. SIDHARTH BABU RAO.,AGA FOR R1, R3 AND R5;
SRI. T. L. KIRAN KUMAR.,ADVOCATE FOR R2)
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WP No. 4874 of 2024
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO CONDUCT THE ELECTIONS TO THE R-4
SOCIETY BY INCLUDING THE NAME OF THE PETITIONERS IN
THE ELIGIBLE VOTERS LIST AND PERMIT THEM TO VOTE IN
ELECTIONS OF R-4 SOCIETY AS PER CALENDAR OF EVENTS
DTD 03.02.2024 VIDE ANNEXURE-C ISSUED BY R-5 AND ETC.,
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
Memo is filed by learned counsel for the petitioners stating that the petitioners do not wish to prosecute the petition.
2. Memo is accepted.
3. The writ petition is dismissed as withdrawn.
4. This Court vide interim order dated 16.02.2024 permitted the petitioners to cast vote in the election and directed the Returning Officer to keep the votes in the sealed ballot box.
5. In case, any of the petitioners have voted pursuant to the interim order, the said votes shall not be
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NC: 2024:KHC:7450 WP No. 4874 of 2024 counted and as ordered the votes are to be kept in a ballot box.
6. The Returning Officer shall announce the results.
Sd/-
JUDGE PHM List No.: 1 Sl No.: 11