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Karnataka High Court

Narayana Swamy Alias Nadupanna vs The State Of Karnataka on 22 February, 2024

                                        -1-
                                                    NC: 2024:KHC:7450
                                                 WP No. 4874 of 2024




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 22ND DAY OF FEBRUARY, 2024

                                      BEFORE
                   THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                     WRIT PETITION NO. 4874 OF 2024 (CS-EL/M)
              BETWEEN:

              1.    NARAYANA SWAMY ALIAS NADUPANNA
                    S/O NARAYANAPPA
                    AGED ABOUT 63 YEARS
                    SHARE NO.33
                    MEMBERS OF HULUGUMMANAHALLI MILK
                    PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
                    HULUGUMMANAHALLI VILLAGE
                    CHINTAMANI TALUK
                    CHIKKABALLAPURA-563128

              2.    SUBBANNA
                    S/O BHUMAPPA
                    AGED ABOUT 67 YEARS
Digitally           SHARE NO.6
signed by           MEMBERS OF HULUGUMMANAHALLI MILK
PRAMILA G V
                    PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
Location:
HIGH COURT          HULUGUMMANAHALLI VILLAGE
OF                  CHINTAMANI TALUK
KARNATAKA           CHIKKABALLAPURA-563128

              3.    S MUNINARAYANAPPA
                    S/O SONAPPA
                    AGED ABOUT 62 YEARS
                    SHARE NO.66
                    MEMBERS OF HULUGUMMANAHALLI MILK
                    PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
                    HULUGUMMANAHALLI VILLAGE
                          -2-
                                     NC: 2024:KHC:7450
                                  WP No. 4874 of 2024




     CHINTAMANI TALUK
     CHIKKABALLAPURA-563128
4.   NARAYANA SWAMY
     S/O MUNISHAMAPPA
     AGED ABOUT 63 YEARS
     SHARE NO.67
     MEMBERS OF HULUGUMMANAHALLI MILK
     PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
     HULUGUMMANAHALLI VILLAGE
     CHINTAMANI TALUK
     CHIKKABALLAPURA-563128

5.   DAVAPPA
     S/O MUNIYAPPA BOVI
     AGED ABOUT 65 YEARS
     SHARE NO.95
     MEMBERS OF HULUGUMMANAHALLI MILK
     PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
     HULUGUMMANAHALLI VILLAGE
     CHINTAMANI TALUK
     CHIKKABALLAPURA-563128

6.   S KRISHNAPPA
     S/O SONAPPA
     AGED ABOUT 63 YEARS, SHARE NO.106
     MEMBERS OF HULUGUMMANAHALLI MILK
     PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
     HULUGUMMANAHALLI VILLAGE
     CHINTAMANI TALUK
     CHIKKABALLAPURA-563128

7.   VENKATESHAPPA
     S/O PELAPPA, AGED ABOUT 64 YEARS
     SHARE NO.121
     MEMBERS OF HULUGUMMANAHALLI MILK
     PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
                          -3-
                                     NC: 2024:KHC:7450
                                  WP No. 4874 of 2024




     HULUGUMMANAHALLI VILLAGE
     CHINTAMANI TALUK
     CHIKKABALLAPURA-563128
8.   THAMANNA
     S/O SONAPPA
     AGED ABOUT 65 YEARS, SHARE NO.129
     MEMBERS OF HULUGUMMANAHALLI MILK
     PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
     HULUGUMMANAHALLI VILLAGE
     CHINTAMANI TALUK
     CHIKKABALLAPURA-563128

9.   SHIVAPPA
     S/O BHUMAPPA
     AGED ABOUT 62 YEARS
     SHARE NO.132
     MEMBERS OF HULUGUMMANAHALLI MILK
     PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
     HULUGUMMANAHALLI VILLAGE
     CHINTAMANI TALUK
     CHIKKABALLAPURA-563128

10. MUNINARAYANAPPA
    S/O VENKATAPPA
    AGED ABOUT 65 YEARS
    SHARE NO.141, MEMBERS OF HULUGUMMANAHALLI
    MILK PRODUCERS CO OPERATIVE SOCIETIES UNION
    LTD, HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKKABALLAPURA-563128

11. H N RAMAKRISHNAPPA
    S/O NARAYANAPPA
    AGED ABOUT 57 YEARS
    SHARE NO.142
    MEMBERS OF HULUGUMMANAHALLI MILK
                         -4-
                                    NC: 2024:KHC:7450
                                 WP No. 4874 of 2024




    PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKKABALLAPURA-563128
12. MUNIRAJU
    S/O MUNIYAPPA
    AGED ABOUT 52 YEARS
    SHARE NO.143
    MEMBERS OF HULUGUMMANAHALLI MILK
    PRODUCERS CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKKABALLAPURA-563128

13. VENKATESHAPPA
    SON OF SONABAIYAPPA,
    AGED ABOUT 50 YEARS,
    SHARE NO. 145
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

14. CHANDRAPPA
    SON OF SONAPPA,
    AGED ABOUT 47 YEARS,
    SHARE NO. 149
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128
    .
15. KRISHNAPPA
    SON OF MOTAPPA SOAK,
    AGED ABOUT 48 YEARS, SHARE NO. 156
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
                            -5-
                                    NC: 2024:KHC:7450
                                 WP No. 4874 of 2024




    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.



16. THAMANNA
    WIFE OF SONAPPA,
    AGED ABOUT 57 YEARS,
    SHARE NO. 158
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

17. VENKATAMMA
    WIFE OF H N KRISHNAPPA,
    AGED ABOUT 65 YEARS,
    SHARE NO. 160
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

18. NEELAMMA
    WIFE OF DEVARAJ,
    AGED ABOUT 49 YEARS,
    SHARE NO. 162
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

19. N DEVARAJ
    SON OF KRISHNAPPA,
    AGED ABOUT 48 YEARS,
    SHARE NO. 164
                             -6-
                                    NC: 2024:KHC:7450
                                  WP No. 4874 of 2024




    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

20. PADMA
    WIFE OF A V SRINIVASAPPA
    AGED ABOUT 53 YEARS,
    SHARE NO. 193
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

21. MUNINARAYANAPPA
    SON OF CHIKKA APPOJAPPA,
    AGED ABOUT 66 YEARS,
    SHARE NO. 200
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

22. RADHAMMA
    WIFE OF S THAMANNA,
    AGED ABOUT 52 YEARS,
    SHARE NO. 234
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

23. DEVARAJ
    SON OF PILIMUNISHAMI,
    AGED ABOUT 50YEARS,
    SHARE NO. 238
                           -7-
                                    NC: 2024:KHC:7450
                                 WP No. 4874 of 2024




    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

24. RADHAMMA
    WIFE OF VENKATESHAPPA SUBBANNA,
    AGED ABOUT 45 YEARS,
    SHARE NO. 321
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

25. LAKSHMIDEVAMMA
    WIFE OF N GOPALAPPA,
    AGED ABOUT 50 YEARS,
    SHARE NO. 309
    MEMBER OF HULUGUMMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE, CHINTAMANI TALUK,
    CHIKABALLAPUR-563128.

26. K. SHOBA
    W/O NARAYANASWAMY
    AGED ABOUT 40 YEARS
    SHARE NO. 318
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
    CO OPERAWT IVE SOCIETIES UNIONLTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKBALLAPUR 563128

27. AMBARESH
    S/O NARAYANASWAMY
    AGED ABOUT 38 YEARS
                        -8-
                                   NC: 2024:KHC:7450
                                WP No. 4874 of 2024




   SHARE NO. 252
   MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
   CO OPERAWT IVE SOCIETIES UNIONLTD
   HULUGUMMANAHALLI VILLAGE
   CHINTAMANI TALUK
   CHIKBALLAPUR 563128

28. BAGHYAMMA
    W/O VENKATESHAPPA
    AGED ABOUT 50 YEARS
    SHARE NO. 228
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKBALLAPUR 563128

29. GEETHA
    WIFE OF REDDY
    AGED ABOUT 49 YEARS
    SHARE NO. 282
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKBALLAPUR 563128

30. MUNITHAYAMMA
    WIFE OF SHRINIVASAREDDY
    AGED ABOUT 53 YEARS
    SHARE NO. 211
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKBALLAPUR 563128
                        -9-
                                   NC: 2024:KHC:7450
                                WP No. 4874 of 2024




31. MUNIYAPPA
    SON OF BHUMAPPA
    AGED ABOUT 51 YEARS
    SHARE NO. 194
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKBALLAPUR 563128

32. VENKATESHAPPA
    SON OF MUNIVENKATAPPA
    AGED ABOUT 48 YEARS
    SHARE NO. 147
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKBALLAPUR 563128

33. RADHA
    WIFE OF VENKATESH
    AGED ABOUT 46 YEARS
    SHARE NO. 296
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKBALLAPUR 563128

34. RATHNAMMA
    WIFE OF VENKATARAVANAPPA
    AGED ABOUT 56 YEARS
    SHARE NO. 248
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
                          - 10 -
                                        NC: 2024:KHC:7450
                                   WP No. 4874 of 2024




     CO OPERATIVE SOCIETIES UNION LTD
     HULUGUMMANAHALLI VILLAGE
     CHINTAMANI TALUK
     CHIKBALLAPUR 563128

35. LAKSHMAMMA
    WIFE OF S. KRISHNAPPA
    AGED ABOUT 57 YEARS
    SHARE NO.154
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKBALLAPUR 563128

36. LAKSHMIDEVAMMA
    WIFE OF CHANDRAPPA
    AGED ABOUT 48 YEARS
    SHARE NO.313
    MEMBERS OF HULUGUMANAHALLI MILK PRODUCERS
    CO OPERATIVE SOCIETIES UNION LTD
    HULUGUMMANAHALLI VILLAGE
    CHINTAMANI TALUK
    CHIKBALLAPUR 563128
                                     ...PETITIONERS
(BY SRI. AKKI MANJUNATH GOWDA K.,ADVOCATE)




AND:

1.   THE STATE OF KARNATAKA
     BY ITS SECRETARY
     DEPARTMENT OF CO OPERATION
     VIDHANA SOUDHA
                            - 11 -
                                        NC: 2024:KHC:7450
                                      WP No. 4874 of 2024




     BENGALURU-560001

2.   THE STATE CO OPERATIVE ELECTION AUTHORITY
     3RD FLOOR
     SHANTINAGARA TTMC
     A BLOCK
     KH ROAD,
     SHANTHINAGAR
     BENGLAURU 560 027
     REP BY ITS CHIEF EXECUTIVE OFFICER

3.   THE DEPUTY REGISTRAR CO OPERATIVE SOCIETY
     UNION LTD
     CHIKKABALLAPURA DISTRICT
     CHIKKABALLAPURA 563125

4.   N KOTHURU MILK PRODUCERS
     CO OPERATIVE SOCIETIES UNION LTD
     HULUGUMMANAHALLI VILLAGE
     CHINTAMANI TALUK
     CHIKKABALLAPRUA DISTRICT 563125
     BY ITS CHIEF EXECUTIVE OFFICER

5.   THE RETURNING OFFICER
     ASSISTANT COMMISSIOENR OF
     HULUGUMMANAHALLIMILK PRODUCERS CO
     OPERATIVE SOCIETIES
     UNION LTD
     HULUGUMMANAHALLI VILLAGE
     CHINTAMANI TALUK
     CHIKKABALALPRA DISTRICT 563125
                                      ...RESPONDENTS
(BY SRI. SIDHARTH BABU RAO.,AGA FOR R1, R3 AND R5;
     SRI. T. L. KIRAN KUMAR.,ADVOCATE FOR R2)
                             - 12 -
                                         NC: 2024:KHC:7450
                                       WP No. 4874 of 2024




     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO CONDUCT THE ELECTIONS TO THE R-4
SOCIETY BY INCLUDING THE NAME OF THE PETITIONERS IN
THE ELIGIBLE VOTERS LIST AND PERMIT THEM TO VOTE IN
ELECTIONS OF R-4 SOCIETY AS PER CALENDAR OF EVENTS
DTD 03.02.2024 VIDE ANNEXURE-C ISSUED BY R-5 AND ETC.,

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:

                           ORDER

Memo is filed by learned counsel for the petitioners stating that the petitioners do not wish to prosecute the petition.

2. Memo is accepted.

3. The writ petition is dismissed as withdrawn.

4. This Court vide interim order dated 16.02.2024 permitted the petitioners to cast vote in the election and directed the Returning Officer to keep the votes in the sealed ballot box.

5. In case, any of the petitioners have voted pursuant to the interim order, the said votes shall not be

- 13 -

NC: 2024:KHC:7450 WP No. 4874 of 2024 counted and as ordered the votes are to be kept in a ballot box.

6. The Returning Officer shall announce the results.

Sd/-

JUDGE PHM List No.: 1 Sl No.: 11