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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(5)(b) in The Haryana and Punjab Agricultural Universities Act, 1970

(b)disallow any expenditure not warranted by the terms of any Statute or for which provision is required to be made by the Statute but has not been so made.