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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The U.P. Fertilizer (Distribution) Order, 1974

(a)"Enforcement Officer" means the District Magistrate, Sub-divisional Magistrate, Tehsildar, Naib-Tehsildar, Deputy Director, Agriculture, District Agriculture Officer, and Additional District Agriculture Officer, Block Development Officers, Deputy Registrar, Co-operative Societies, Assistant Registrar, Co-operative Societies, Deputy Cane Commissioner, District Cane Officer or any Police Officer not below the rank of Sub-Inspector within their respective jurisdictions;