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State of Jharkhand - Section

Section 4 in Jharkhand Minor Minerals (Evidence of Mineral Contents) Rules, 2018

4. Preparation of mineral blocks.

- A mineral block may be defined as an area where there is evidence to show the existence of mineral contents in accordance with the parameters prescribed in Schedule-1. The Government may grant a mining lease composite license through Electronic Auction, in the manner specified in Jharkhand Minor Mineral (Auction) Rules, 2017. Mineral Blocks should be prepared in defined geometrical shapes as far as possible.