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Union of India - Section

Section 44 in Central Council of Homoeopathy (General) Regulations, 2018

44. President may invite member to attend meeting of Executive Committee.

- The President may invite a member of the Central Council, who is not a member of the Executive Committee to attend any meeting of the Executive Committee and any member so invited shall be free to participate in the discussions of the Executive Committee but shall not have the right to vote.