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[Cites 0, Cited by 0] [Section 29(19)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(19)(iii) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(iii)In case a person belonging to Scheduled Castes/Scheduled Tribes, does not want his promotion in another District or Zone or Range or Division, in that event a chance shall be extended for promotion to higher post by the Appointing Authority to the next junior persons;