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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(a) in Haryana Municipal Building Bye-laws 1982

(a)Chimney stacks or smoke flues shall be carried upto a height not less than 1 metre and not more than six times the least width of the chimney above the adjoining roof and shall be built at least 10 cm thick. The maximum height for any stack may be exceeded if it is adequately secured against overturning.