Supreme Court - Daily Orders
Santosh Kumar Singh vs D.D.C, Azamgarh on 1 August, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.13 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 7636/2015
(Arising out of impugned final judgment and order dated 18/11/2014
in CMRP No. 377407/2013 passed by the High Court of Judicature at
Allahabad)
SANTOSH KUMAR SINGH AND ANR. Petitioner(s)
VERSUS
D.D.C, AZAMGARH AND ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 01/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Bharat Singh, Adv.
Mr. A.K. Upadhyay, Adv.
Mr. Amit Pawan, AOR
For Respondent(s) Mr. Ajay Kumar Singh, AOR
Mr. Surya Nath Pandey, Adv.
Ms. Sheenu Chauhan, Adv.
Mr. Prakash Gautam, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.08.01 17:15:34 IST Reason: