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Rajasthan High Court - Jodhpur

Mahesh Kumar vs Sangram Singh on 10 February, 2023

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                                                        (1 of 1)                      [CRLA-129/2013]


                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                     S.B. Criminal Appeal No. 129/2013

                                   Mahesh Kumar
                                                                                                      ----Appellant
                                                                       Versus
                                   Sangram Singh
                                                                                                    ----Respondent


                                   For Appellant(s)          :     Mr. T.C. Sharma



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order 10/02/2023 List the matter after four weeks, as prayed.

(VINIT KUMAR MATHUR),J 109-AnilSingh/-

(Downloaded on 10/02/2023 at 11:57:08 PM)

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