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[Cites 0, Cited by 1] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(b) in The Delhi Urban Shelter Improvement Board Act, 2010

(b)"building" includes a house, out-house, stable, latrine, urinal shed, hut, jhuggi, wall (other than a boundary wall) or any other structure whether made of masonry, brick, wood, mud, metal or any other material but does not include any portable shelter;