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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(V) in U.P. State Employment Guarantee Council Rules, 2019

(V)The non-official members shall be entitled to receive travelling allowance and dearness allowance for attending a meeting of the State Council as the case may be, at the rates admissible to the State Government officers and servants.