Delhi High Court - Orders
Zahid@ Mohd Jahid vs State Of Nct Of Delhi on 10 February, 2021
Author: Subramonium Prasad
Bench: Subramonium Prasad
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 278/2021
ZAHID@ MOHD JAHID ..... Petitioner
Through Mr. Firoz Iqbal Khan, Advocate
versus
STATE OF NCT OF DELHI ..... Respondent
Through Ms. Meenakshi Chauhan, APP
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.02.2021 HEARD THROUGH VIDEO CONFERENCING
1. Ms. Meenakshi Chauhan, learned APP states that she has filed the Status Report but the same is not on record. She is directed to ensure that the same be placed on record before the next date of hearing.
2. Mr.Firoz Iqbal Khan, learned counsel for the petitioner states that he has filed the tabulated chart in compliance of order dated 25.01.2021.
3. List on 17.02.2021.
SUBRAMONIUM PRASAD, J FEBRUARY 10, 2021 hsk