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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(5) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(5)"Co-operative Society" means a society registered under the provisions of any law relating to co-operative societies for the time being in force in the particular area;