Section 10(1)(A) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

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State of Rajasthan - Subsection

Section 10(1)(A) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(A)"Interface meters" and "Energy accounting & audit meters".

(i)Test facility for Interface meter instrument and Energy accounting & audit meter instrument testing shall be as under: