Chattisgarh High Court
Deputy Commissioner Incom Tax vs Surendra Kumar Jain 36 Ita/7/2005 ... on 18 September, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
ITA No. 6 of 2005
Deputy Commissioner Income Tax Versus Surendra Kumar Jain
ITA/7/2005,ITA/8/2005,ITA/9/2005,TAXC/14/2006,
18/09/2019 Shri B. Gopakumar, learned ASG for the
appellant.
Shri Ajay Vohra, Sr. Advocate with Shri Vaibhav
Shukla and Shri Aniket D. Agrawal, Advocate for the
respondent.
ITA Nos.6/2005, 7/2005, 8/2005 & 9/2005 are connected matters, as the issue involved in these appeals is identical.
Tax Case No.14/2006 involves a different issue, therefore, the same is delinked. It is also released from part heard. Let it be posted before the regular Bench.
ITA Nos.6/2005, 7/2005, 8/2005 & 9/2005 are heard finally and closed for orders.
Xerox copies of the original records have been submitted to the Court by the learned ASG.
Sd/- Sd/-
Judge Judge
(Prashant Kumar Mishra) (Ram Prasanna Sharma)
Barve