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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2)(b) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(b)maintain proper accounts and records of the properties and the income and expenditure of the Trust;