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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Gujarat - Subsection

Section 81(1)(ii) in The Gujarat Co-Operative Societies Act, 1961

(ii)the Committee is negligent in the performance of its duties imposed on it by or under this the Act or the rules made thereunder or the bye-laws; or