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[Cites 0, Cited by 0] [Section 193] [Entire Act]

State of Chattisgarh - Subsection

Section 193(v) in The Chhattisgarh Motor Vehicles Rules, 1994

(v)Vehicles designed for use in workshop or in private premises and used on a road only in passing from one part of the workshop or premises to another workshop or premises within a distance of three kilometres;