Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(3)(iii) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(iii)The provisions of all other sections of the Indian Electricity Act, 1910 (No. 9 of 1910) shall apply except that,-