Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 3 in Karnataka Repealing of Certain Enactments Act, 2017 3. Repeal of certain enactments. - The enactments specified in the First and Second Schedule are hereby repealed to the extent mentioned in the fifth column thereof.
