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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

(3)Dangerous goods in tank containers of the following class and type of commodity shall be limited aboard any ship to such quantity as may be notified by the port authorities, namely: -Class 2 - Liquefied, Inflammable or Poisonous Gases;Class 3.1 - Inflammable Liquids e.g. Carbon Disulphide;Class 4.2 - Spontaneously Combustible Liquids e.g. Aluminium Alkyls;Class 6 - Tetra-methyl Lead (Fuel Additives);Class 6.1 - Poisonous (Toxic) substances;Class 6.2 - Infectious substances;Class 8 - Corrosives;Class 9 - Miscellaneous dangerous substances;