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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(2) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(2)In Column 2 of the permit in Form 'E' annexed to the rules the period for which the permit will be valid has to be mentioned. Ordinarily the period of validity of the permit should be for a month from the date of issue.