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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)Nothing, excepting appliances or requisites for first-aid shall be kept in the boxes and cupboards referred to in sub-paragraph (1) and all such boxes and cupboards shall be kept in the charge of a responsible person who is trained in first-aid treatment and who shall always be readily available during working hours.