Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 344] [Entire Act] State of Karnataka - Subsection Section 344(a) in Karnataka Municipal Corporations Act, 1976 (a)without the permission of the Commissioner or otherwise than in conformity with the terms of such permission, keep pigs in any part of the city;
