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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(1)(xi) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(xi)contribution to the Board as prescribed and Consolidated Fund of the National Capital Territory of Delhi to the extent required for salary of the employees of the Government as provided in Clause (b) of sub-section (2) and sub-section (3) of this section;