Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 395 in Bihar Education Code, 1961 395. Class accommodation. - Class accommodation must not be below the I scale prescribed in the rules for capital grants.(Government notification no. 194-E, dated the 29th January 1915 and G.O. no, 1486-E, dated the 14th April 1923.)
