Section 24(3) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010
(3)The registration fees for licensee (s) and intra-State entities availing services of SLDC shall be Rs. 10 lakhs. Existing licensee(s) and intra-State entities shall pay the registration fees within two months of coming into force of these regulations.
