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State of Uttar Pradesh - Section

Section 03 in The United Provinces(Temporary) Accommodation Requisition Act, 1947

03.

(Passed by the United Provinces Legislative Council on September 20, 1947 and by the United Provinces Legislative Assembly on November 15, 1947). (Received the assent of the Governor General on December 15, 1947, under Section 76 of the Government of India Act, 1935, as adapted by the Indian (Provincial Constitution) Order, 1947, and was published in the United Provinces Government Gazette, Extraordinary, dated December 15, 1947).