Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 16 vs Mr. Murli Manohar Karnani on 12 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.18 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21899/2019
(Arising out of impugned final judgment and order dated
14-01-2019 in ITAT No. 274/2018 passed by the High Court At
Calcutta)
PRINCIPAL COMMISSIONER OF INCOME TAX 16 Petitioner(s)
VERSUS
MR. MURLI MANOHAR KARNANI Respondent(s)
(IA No.96584/2019-CONDONATION OF DELAY IN FILING)
Date :12-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. K.M. Natraj, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Tara Chandra Sharma, Adv.
Mr. P.V. Yogeshwaran, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to entertain this petition. Accordingly, the special leave petition is dismissed.
Pending application stands disposed of.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.12 16:52:02 IST Reason: