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Supreme Court - Daily Orders

M.C.D. vs Vardhman Properties Ltd. on 9 September, 2014

Author: C. Nagappan

Bench: C. Nagappan

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     ITEM NO.8                   COURT NO.14                    SECTION XIV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                            Civil Appeal   No(s).   1873/2009

     M.C.D.                                                      Appellant(s)

                                           VERSUS

     VARDHMAN PROPERTIES LTD.                                    Respondent(s)
     (Office report for directions)

     WITH
      C.A. No. 1884/2009
     (Office Report for directions)
      C.A. No. 1885/2009
     (Office Report for directions)
      C.A. No. 1886/2009
     (Office Report for directions)
      C.A. No. 1959/2009
     (Office Report for directions)
      C.A. No. 1960/2009
     (Office Report for directions)
      C.A. No. 1961/2009
     (Office Report for directions)
      C.A. No. 1962/2009
     (Office Report for directions)
      C.A. No. 1963/2009
     (Office Report for directions)
      C.A. No. 3270/2009
     (Office Report for directions)
      C.A. No. 3272/2009
     (Office Report for directions)
      C.A. No. 3991/2009
     (Office Report for directions)
      C.A. No. 4431/2009
     (Office Report for directions)
      C.A. No. 4572/2009
     (Office Report for directions)
      C.A. No. 5638/2009
     (Office Report for directions)
      C.A. No. 5639/2009
     (Office Report for directions)
      C.A. No. 6404/2009
     (Office Report for directions)
Signature Not Verified


      C.A. No. 7212/2009
Digitally signed by
Gulshan Kumar Arora
Date: 2014.09.11

     (Office Report for directions)
15:44:40 IST
Reason:


      C.A. No. 7213/2009


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(Office Report for directions)
 C.A. No. 7214/2009
(Office Report for directions)
 C.A. No. 7215/2009
(Office Report for directions)
 C.A. No. 7216/2009
(Office Report for directions)

Date : 09/09/2014   These appeals were called on for hearing today.

CORAM :             HON'BLE MR. JUSTICE C. NAGAPPAN
                           [IN CHAMBER]

For Appellant(s)    Ms. Pooja Tandon, Adv.

                    For Mr. Praveen Swarup, AOR (NP)


For Respondent(s)   Ms. Kavita Jha, AOR (NP)

                    Ms. Tarunika Sharma, Adv.
                    For Mr. Abhay Kumar, AOR

                    Mr. Vikrant Yadav, Adv.
                    Mr. Rajesh Sehgal, Adv.
                    For Mr. M. C. Dhingra, AOR

      UPON hearing the counsel the Court made the following
                             O R D E R

Await service of notice on the sole respondent in C.A. No. 7212/2009.

(R.NATARAJAN) (H.S.PARASHER) COURT MASTER COURT MASTER 2