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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Himachal Pradesh - Subsection

Section 34(1) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(1)Committee shall meet for the transaction of its business at least once in three months provided that the committee may in special circumstances meet at any time and at any place in the market area.