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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(11) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(11)The State Government may, in consultation with the Kuladhipati, make rules for carrying out the purposes of the provisions of this section.