Bombay High Court
Arjun Bajirao Kakde vs The State Of Maharashtra on 5 October, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO.1349 OF 2018
(Arun Bajirao Kakde Vs. The State of Maharashtra)
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Mr. J.M. Wagh-Patil, Advocate for the petitioner
Mr. S.D. Ghayal, A.P.P. for the respondent/State
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CORAM : SANGITRAO S. PATIL, J.
DATE : 5th OCTOBER, 2018
ORDER :
The learned counsel for the petitioner, on instructions, seeks leave to withdraw the petition.
2. Leave granted. The Writ Petition is disposed of as withdrawn.
[SANGITRAO S. PATIL] JUDGE mandwgad/criwp1349-18 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 06/10/2018 02:22:12 :::