Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 9 in The M.P. Panchayat (Procedure of Meeting and Conduct of Business) Rules, 1994

9. Office-bearer seats.

- Office bearers shall sit in suit order as the Chairperson may prescribe. Office-bearers shall speak only from their places.