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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(ddd) in The Prevention of Food Adulteration Rules, 1955

(ddd)[ In the case of condensed milk/condensed skimmed milk (unsweetened) sterilised by Ultra High Temperature (UHT) treatment:- [Inserted by G.S.R. 223(E), dated 20th May, 1996 (w.e.f. 20-11-1996).]