Jharkhand High Court
Dr. Kala Nand Thakur & Ors vs The State Of Jharkhand & Ors on 29 August, 2023
Author: S.N. Pathak
Bench: S.N.Pathak
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 4765 of 2018
Dr. Kala Nand Thakur & Ors. ... Petitioners
Vs.
The State of Jharkhand & Ors. ... Respondents
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CORAM: HON'BLE DR. JUSTICE S.N.PATHAK For the Petitioners : Mr. Rupesh Singh, Advocate For the Respondent-State : Ms. Soumya S. Pandey, AC to AAG-I For the Resp.-SKM University : Dr. Ashok Kumar Singh, Advocate Mr. Shivam Singh, Advocate Mr. Prabhat Kumar, Advocate
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07/ 29.08.2023 By way of last indulgence, learned counsel for the respondents are directed to file their counter-affidavit, within a period of four weeks.
Put up this case on 03.10.2023.
(Dr. S.N. Pathak, J.) R.S./-