Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(c) in Tamil Nadu Jute (Control of Prices and Sales) Act, 1950 (c)conceals, destroys, mutilates or defaces any book or document of the nature referred to in clause (b) of section 6, or
