Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(14) in The Dibrugarh University Act, 1965 (14)"Post-graduate Board" and "under-graduate Board" mean the Post-graduate and the Under-graduate Boards constituted under Sections 24 and 26 respectively :
