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State of Rajasthan - Section

Section 35 in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018

35. Entry of new titles and qualifications.-If a person whose name is entered

in the register obtains any title or qualification other than the title or qualification inrespect of which he has been registered, he shall on payments of such fee as may beprescribed be entitled to have an entry stating such other title or qualification madeagainst his name in the register, either in substitution for, or in addition to, any entrypreviously made.