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Delhi High Court - Orders

Srishti Dalit Samaj Kalyan Sudhar ... vs Commissioner Food Civil Supply & Ors on 27 August, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                          $~79
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 5806/2021 & CM APPL. 18189/2021

                                 SRISHTI DALIT SAMAJ KALYAN SUDHAR
                                 SAMITI                                   ..... Petitioner
                                                Through Mr. Anil Panwar, Advocate.

                                             versus
                                 COMMISSIONER FOOD CIVIL SUPPLY & ORS. ..... Respondents
                                             Through: Mr. Santosh Kumar Tripathi,
                                                       Standing Counsel for GNCTD.
                                                       Mr. Anuj Arya, Mr. Anushashit Arya
                                                       and Mr. Akshit Sawal, Advocates for
                                                       R-6 to 9.
                                                       Mr. Rajeev Mishra, Mr. Sanand
                                                       Ramakrishnan and Mr. Sanjeev
                                                       Kumar Mishra, Advocates for R-10.
                                 CORAM:
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MS. JUSTICE JYOTI SINGH
                                         ORDER

% 27.08.2021 Proceedings have been conducted through Video Conferencing. Mr. Santosh Kumar Tripathi, learned Standing Counsel appearing on behalf of Respondents No. 1, 2 and 3 and Mr. Rajeev Mishra, learned counsel appearing on behalf of Respondent No. 10 seek further time to file counter affidavits.

Mr. Anuj Arya, learned counsel accepts notice on behalf of Respondents No. 6 to 9 and seeks time to file counter affidavits.

Time as prayed for is granted.

Let counter affidavits be filed before the next date of hearing.

W.P.(C) 5806/2021 Page 1 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:03.09.2021 21:00:29

Issue fresh notice to Respondents No. 4 and 5, through ordinary process, returnable on 12.10.2021.

CHIEF JUSTICE JYOTI SINGH, J.

AUGUST 27, 2021/rd W.P.(C) 5806/2021 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:03.09.2021 21:00:29