Delhi High Court - Orders
Srishti Dalit Samaj Kalyan Sudhar ... vs Commissioner Food Civil Supply & Ors on 27 August, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5806/2021 & CM APPL. 18189/2021
SRISHTI DALIT SAMAJ KALYAN SUDHAR
SAMITI ..... Petitioner
Through Mr. Anil Panwar, Advocate.
versus
COMMISSIONER FOOD CIVIL SUPPLY & ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel for GNCTD.
Mr. Anuj Arya, Mr. Anushashit Arya
and Mr. Akshit Sawal, Advocates for
R-6 to 9.
Mr. Rajeev Mishra, Mr. Sanand
Ramakrishnan and Mr. Sanjeev
Kumar Mishra, Advocates for R-10.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 27.08.2021 Proceedings have been conducted through Video Conferencing. Mr. Santosh Kumar Tripathi, learned Standing Counsel appearing on behalf of Respondents No. 1, 2 and 3 and Mr. Rajeev Mishra, learned counsel appearing on behalf of Respondent No. 10 seek further time to file counter affidavits.
Mr. Anuj Arya, learned counsel accepts notice on behalf of Respondents No. 6 to 9 and seeks time to file counter affidavits.
Time as prayed for is granted.
Let counter affidavits be filed before the next date of hearing.
W.P.(C) 5806/2021 Page 1 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:03.09.2021 21:00:29Issue fresh notice to Respondents No. 4 and 5, through ordinary process, returnable on 12.10.2021.
CHIEF JUSTICE JYOTI SINGH, J.
AUGUST 27, 2021/rd W.P.(C) 5806/2021 Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:03.09.2021 21:00:29