Supreme Court - Daily Orders
Rakesh Asthana vs Union Of India on 15 April, 2019
ITEM NO.2 REGISTRAR COURT. 2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
WRIT PETITION (CIVIL) Diary No(s). 40445/2018
RAKESH ASTHANA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.59432/2019-WITHDRAWAL OF CASE /
APPLICATION )
Date : 15-04-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Amit Anand Tiwari, AOR
For Respondent(s) Ms.Tatini Basu,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner has on, 08.04.2019, filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet and at diary stage, therefore, the same is permitted to be withdrawn.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.04.16 16:26:46 IST Reason: