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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(12)(a) in The Companies (Meetings of Board and its Powers) Rules, 2014

(a)The draft minutes of the meeting shall be circulated among all the directors within fifteen days of the meeting either in writing or in electronic mode as may be decided by the Board.