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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(3) in Assam Panchayat (Constitution) Rules, 1995

(3)If the Presiding Officer, owing to illness or unavoidable circumstances is compelled to absent himself from the Polling Station, his functions shall be performed by such Polling Officer as may have been authorised by the Deputy Commissioner or the Sub-Divisional Officer as the case may be, to perform such functions during such absence