Section 1097 in The Sikh Gurdwaras (Supplementary) Act, 1925
1097.
An Act to supplement certain provisions of the Sikh Gurdwaras Act, 1925.Whereas it is expedient to supplement, by legislation in the Indian Legislature, certain provisions of the Sikh Gurdwaras Act, 1925 (Punjab Act, VIII of 1925) for the purposes hereinafter appearing; It is hereby enacted as follows :-
