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State of Tamilnadu - Section

Section 21 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

21.

Should a recognized school cease to be efficient, the governing body shall be warned of the fact, and the grounds on which it is considered to be inefficient fully stated. A reasonable time, to be determined by the Department, shall then be allowed for improvement after the lapse of which recognition will be withdrawn should the school be still inefficient.Religious Instruction