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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(1)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)The Returning Officer shall also forthwith cause to be affixed a copy of the declaration referred to in clause (a) in his office and in the office of the District Panchayat, or the Panchayat Union, as the case may be.