Supreme Court - Daily Orders
Bhanubhai Becharbhai Gohil vs Vice Chancellor, Junagarh Krushi ... on 8 December, 2014
Ø ITEM NO.19 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20248/2014
(Arising out of impugned final judgment and order dated
11/10/2012 in LPA No. 456/2010 passed by the High Court Of
Gujarat At Ahmedabad)
BHANUBHAI BECHARBHAI GOHIL Petitioner(s)
VERSUS
VICE CHANCELLOR, JUNAGARH KRUSHI UNIVERSITY & ORS Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 08/12/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Jogy Scaria,Adv.(NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is a bereavement in the family of the counsel for the petitioner, for which an adjournment has been sought.
List after four weeks.
(Parveen Kr. Chawla) (Renuka Sadana)
Court Master Court Master
Signature Not Verified
Digitally signed by
Parveen Kumar Chawla
Date: 2014.12.10
13:37:27 IST
Reason: